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Allahabad High Court

C/M Laxmi Shankar Yadav, Purva Madh. ... vs State Of U.P. And Others on 16 October, 2014

Author: Rajan Roy

Bench: Rajan Roy





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 28809 of 2011
 

 
Petitioner :- C/M Laxmi Shankar Yadav, Purva Madh. Vid. Thru. P.R. Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Yogesh Kumar Singh,K.R. Sirohi
 
Counsel for Respondent :- C.S.C.,P.K. Bhardwaj
 

 
Hon'ble Rajan Roy,J.
 

Adjourned on the illness of Sri P.K.Bhardwaj, learned counsel for the respondent.

List in the next cause list.

Order Date :- 16.10.2014 M.A.A.