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[Cites 0, Cited by 0] [Section 64(5)] [Section 64] [Entire Act]

State of Haryana - Subsection

Section 64(5)(ii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(ii)use to which such land was being put immediately before the grant of mineral concession;