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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(a) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(a)[There shall be horizontal reservation in each category (OC, BC, SC, ST)] [Substituted 'Seats shall also be reserved' by Notification No. G.O.Ms. No. 108 dated 2.8.2007 (w.e.f. 26.5.2006).] in each course of an institution, for the following categories, to the extent indicated against them.