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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Telangana - Subsection

Section 100(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)in delegating to any such committee power to frame terms binding on each such body as to the constitution and future maintenance of joint work and any power which might be exercised by any such bodies; and