Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227] [Entire Act] State of Gujarat - Subsection Section 227(7) in The Gujarat Panchayats Act, 1993 (7)Such rules may provide for inter-district transfers of servant belonging to the panchayat service and the circumstances in which and the conditions subject to which such transfers may be made.
