Section 35(2) in Rajasthan Para-medical Council Act, 2008
(2)The following shall form part of, or be paid into, the fund of the Council, namely:-(a)any contribution or grant made by the Central Government or the state Government;(b)Income of the Council from all sources including income from fees and fines;(c)donations, endowment and other grants, if any; and(d)any other sums received by the State Council.
