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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Haryana - Subsection

Section 101(1)(b) in Haryana Urban Development Authority Act, 1977

(b)where the person to be served is a firm, if the document is addressed to the firm at its principal place of business, identifying it to the name or style under which its business is carried on and is either -
(i)sent by registered post; or
(ii)delivered at the said place of business;