Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Andaman and Nicobar Islands - Subsection Section 92(b) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017 (b)fails to furnish with a return any other document that is required to be furnished with the return; or
