Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 102] [Section 22] [Entire Act] Union of India - Subsection Section 22(2) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 (2)The State Government shall prescribe a comprehensive action plan for providing protection of life and property of senior citizens.