Section 27AA in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955
27AA. [ Restriction on promotion of persons foregoing promotions. [Added by No. F. 15(16)DOP/A-II/80 dated 30-11-1981.]
- In case a person on his appointment by promotion to the next higher post either on the basis of urgent temporary appointment or on regular basis on the recommendations of the Departmental Promotion Committee, forgoes such an appointment, he shall be considered again for appointment by promotion only after a period of one year (both on the basis of urgent temporary appointment or on regular basis, on the recommendations of the Departmental Promotion Committee).] [Substituted by No. F. 7(2)DOP/A-II/81 dated 19-2-1982 [1-4-1981]]
