Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 759] [Entire Act]

State of Jharkhand - Subsection

Section 759(ii) in Bihar Education Code, 1961

(ii)The school should always be on the look out for availing itself the opportunity of getting some representative of a profession, trade or business to address the pupils. The talk should be related to the nature, duties and requirements of the job or profession he represents. This will serve a two-fold purpose inspiring the pupils as well as broadening their horizon regarding the world of work.