Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act] Securities And Exchange Board Of India - Subsection Section 72(2)(a) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 (a)He takes due care that the performance of his duty is not affected in any way by the influence of any intoxicating drink or drug;