Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(6)(a) in National Security (Rajasthan Conditions of Detention) Order, 1984 (a)any newspaper or periodical contains any matter unsuitable on grounds of public interest and safety: or