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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(4)(d) in Uttar Pradesh State Universities Act, 1973

(d)are teachers or other employees in the University or in an Institute or in a constituent or affiliated or associated college or in any other educational institution under conditions laid down in the Statutes and the Ordinances or are inspecting officers permanently employed in the Department of Education of the State Government, and have carried on private studies under conditions laid down in the Statutes and the Ordinances; or