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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3) in Orissa (Subordinate) Finance Service (Treasury Branch) Rules, 2001

(3)The Probation Period shall not include the following :
(a)extraordinary leave;
(b)period of unauthorised absence; and
(c)any other period for which the person concerned is held not be on actual duty.