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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(a) in Rules under Clause (c) of Section 17 of the Ranchi Mental Hospital Act, 1922

(a)The minutes of the last ordinary meeting or any special meeting held since shall be read and if approved as correctly entered shall be signed by the President of such meeting.