Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Jammu-Kashmir - Subsection Section 22(i) in The Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961 (i)whether an establishment which is a factory, is engaged in any industry specified in Schedule I;
