Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 70 in Mizoram Cooperative Societies Act, 2006

70. Deductions from sale price of produce to meet dues to co-operative.

- When a loan has been advanced by any for any purpose, and if the produce is tendered by the member who has taken loan for sale by the , the sale price of such produce shall be paid to the member after deducting the amount due to the from such member.