Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Goa - Subsection

Section 61(3) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(3)The provisions of the Act and rules or orders made thereunder shall apply to every such fresh poll as they apply to the original poll.