Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] NCT Delhi - Subsection Section 23(2) in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000 (2)No court shall take congnizance of any offence under this Actexcept on a complaint filed by the appropriate authority or any officer authorizedby him in this behalf.
