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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(l) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(l)"schedule" means a schedule annexed to these regulations;
(la)[ "shelf prospectus" shall have the same meaning as assigned to it in section 31 of the Companies Act, 2013;] [Inserted by Notification No. LAD-NRO/GN/2013-14/43/207, dated 31.1.2014, (w.e.f. 6.6.2008).]