Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 79 in The Indian Stamp Act, 1899 79. Repeal. - [Repealed by the Repealing and Amending Act, 1914 (10 of 1914), section 3 and Schedule II.]
