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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(3)No demographic information and record of entitlement in the Bhamashah Resident Data Hub shall be altered except in the manner provided in this Act.Chapter-IV Direct Transfer of Public Welfare Benefits and Delivery of Services