Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 257 in Instructions Relating to Liquor 257. Warehouse registers. - A complete of registers to be maintained in the warehouses under the contract supply system, will be fund in the Chapter on Spirit warehouses (See Instruction 63).
