Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 17] [Entire Act]

State of Andhra Pradesh - Section

Section 48 in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

48.

[xxx] [Omitted by Andhra Pradesh Act No. 12 of 1969.]