Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(21) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019 (21)"Existing Project" means a project which has been declared under commercial operation on a date prior to 1.4.2019;
