Himachal Pradesh High Court
Narender Singh & Ors. vs National Highways on 20 October, 2023
Narender Singh & ors. Versus National Highways Authority of India .
Arbitration Appeal No.13 of 2022 a/w Arbitration Appeal Nos.15, 16, 18, 20 and 21 of 2022 20.10.2023. Present: Mr. Varun Rana, Advocate, for the appellants in all the appeals.
of Ms. Sneh Bhimta, Advocate vice Ms. Shreya Chauhan, Advocate, for the respondent, in all the appeals.
Arbitration Appeal No.13 of 2022 is de-linked from the rt bunch of cases listed today and the same be listed next week.
Though, as per the orders dated 13th October, 2023, this Court had reserved judgment but in the interest of justice, this Court deems it fit and proper to grant an opportunity, to the respondent to file the reply, if any.
Let reply, if any, be filed within four weeks. List thereafter.
.
(Ranjan Sharma) Judge October 20, 2023 (Shivender) ::: Downloaded on - 27/10/2023 20:33:57 :::CIS