Patna High Court - Orders
Ahilya Devi vs The State Of Bihar And Ors on 3 December, 2019
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4649 of 2019
======================================================
Yogendra Pd.
... ... Petitioner/s
Versus
The Magadh University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5192 of 2015
======================================================
Dr. Himanshu Bhushan
... ... Petitioner/s
Versus
The T.m. Bhagalpur University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9712 of 2015
======================================================
Dr. Ranjit Singh Gandhi
... ... Petitioner/s
Versus
The Patna University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4791 of 2016
======================================================
Dr. Chaturbhuj Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5878 of 2016
======================================================
Surendra Prasad Thakur
... ... Petitioner/s
Versus
B. R. A. Bihar University and Ors
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
2/22
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6136 of 2016
======================================================
Prof. Ram Chandra Choudhary
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6578 of 2016
======================================================
Prof. Borhan Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6606 of 2016
======================================================
Prof. Jitendra Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6886 of 2016
======================================================
Prof. Bishnu Deo Prasad Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7194 of 2016
======================================================
Binay Kumar Prasad Singh
... ... Petitioner/s
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
3/22
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7897 of 2016
======================================================
Umeshwar Prasad Thakur
... ... Petitioner/s
Versus
B. R. A. Bihar University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7906 of 2016
======================================================
Dr. Ramashanker Singh
... ... Petitioner/s
Versus
B. R. A. Bihar University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8150 of 2016
======================================================
Surya Deo Prasad Singh
... ... Petitioner/s
Versus
B. R. A. Bihar University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9026 of 2016
======================================================
Sheo Pratap Narain
... ... Petitioner/s
Versus
B. R. A. Bihar University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11382 of 2016
======================================================
Akhilesh Prasad Singh
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
4/22
... ... Petitioner/s
Versus
B. R. A. Bihar University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12798 of 2016
======================================================
Lalita Thakur
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12829 of 2016
======================================================
Smriti Sharma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12875 of 2016
======================================================
Kanti Devi
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15452 of 2016
======================================================
Prof. Ram Chandra Sharma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15607 of 2016
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
5/22
======================================================
Md. Badiuzzaman Khan
... ... Petitioner/s
Versus
B. R. A. Bihar University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16108 of 2016
======================================================
Prof Narayan Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16161 of 2016
======================================================
Ram Ayodhaya Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18202 of 2016
======================================================
Prof. Munishwar Chaudhary
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19128 of 2016
======================================================
Dr. Prof. Radhe Shyam Sharma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
6/22
with
Civil Writ Jurisdiction Case No. 19187 of 2016
======================================================
Dr. Prof. Nand Kishore Pd. Sinha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19990 of 2016
======================================================
Prof. Birendra Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20569 of 2016
======================================================
Prof. Kameshwar Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20589 of 2016
======================================================
Prof. Maheshwar Prasad Thakur
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 84 of 2017
======================================================
Prof. Shashi Shekhar Narayan Sinha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
7/22
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1020 of 2017
======================================================
Krishna Sharma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1069 of 2017
======================================================
Prof. Jitendra Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2081 of 2017
======================================================
Binod Bihari Prasad Sinha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4410 of 2017
======================================================
Prof. Rajendra Narayan Poddar
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4503 of 2017
======================================================
Dr. Bhagwan Lal Sahni
... ... Petitioner/s
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
8/22
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4877 of 2017
======================================================
Dr. Prof. Braj Kumar Pandey
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4904 of 2017
======================================================
Dr. Prof. Upendra Nath Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5062 of 2017
======================================================
Prof. Nageshwar Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5093 of 2017
======================================================
Prof Paras Nath Sharma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5094 of 2017
======================================================
Prof. Ganesh Das Singhal
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
9/22
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5138 of 2017
======================================================
Prof Shashi Bhushan Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5206 of 2017
======================================================
Prof. Shakuntala Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5753 of 2017
======================================================
Kesar Devi
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5804 of 2017
======================================================
Sudama Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5917 of 2017
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
10/22
======================================================
Dr. Sar Nath Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5979 of 2017
======================================================
Dr. Mahfuzul Hasan
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6147 of 2017
======================================================
Prof. Nirmala Kumari
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6224 of 2017
======================================================
Prof. Raghunandan Prasad Verma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6587 of 2017
======================================================
Dr. Bali Ram Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
11/22
with
Civil Writ Jurisdiction Case No. 8227 of 2017
======================================================
Prof. Shanti Sinha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8240 of 2017
======================================================
Dr. Ganesh Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8241 of 2017
======================================================
Dr. Yugal Kishore Sinha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8379 of 2017
======================================================
Dr. Brahmdeo Sah
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8891 of 2017
======================================================
Dr. Narmadeshwar Nath Sinha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
12/22
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9168 of 2017
======================================================
Dr. Suresh Bahadur Mathur
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9172 of 2017
======================================================
Prof. Vijoy Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9763 of 2017
======================================================
Prof. Raj Kishore Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10165 of 2017
======================================================
Dr. Shyam Nandan Sharma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10348 of 2017
======================================================
Dr. Lallan Dubey
... ... Petitioner/s
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
13/22
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10657 of 2017
======================================================
Prof. Subhash Chandra
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10735 of 2017
======================================================
Dr. Prabhakar Sinha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11425 of 2017
======================================================
Dr. Harish Chandra Satyarthi
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11721 of 2017
======================================================
Dr. Rajni Ranjan Prasad Sinha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11743 of 2017
======================================================
Prof. Maya Kumari Satyarthi
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
14/22
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13632 of 2017
======================================================
Dr. Bhola Nath Verma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13930 of 2017
======================================================
Krishna Chandra Pd. Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15131 of 2017
======================================================
Prof. Narendra Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15192 of 2017
======================================================
Prof. Uday Shankar Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15304 of 2017
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
15/22
======================================================
Dr. Ram Suresh Sharma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15710 of 2017
======================================================
Prof. Bimal Kumar
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16032 of 2017
======================================================
Prof. Shailendra Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16376 of 2017
======================================================
Prof. Shashi Bhushan Pd. Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19177 of 2017
======================================================
Prof. Dhobi Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
16/22
with
Civil Writ Jurisdiction Case No. 19320 of 2017
======================================================
Dr. Bhola Ishwar
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11 of 2018
======================================================
Ahilya Devi
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7951 of 2018
======================================================
Dr. Munindra Mohan
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11165 of 2018
======================================================
Dr. Raghunath Prasad Verma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13088 of 2018
======================================================
Prof. Dineshwar Prasad Bhakta
... ... Petitioner/s
Versus
The State Of Bihar and Ors
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
17/22
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13124 of 2018
======================================================
Raghav Prasad
... ... Petitioner/s
Versus
The Magadh University, Bodhgaya Through The Registrar and Ors
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 4649 of 2019)
For the Petitioner/s : Mr. Purushottam Kumar Jha, Adv.
Mr.Raghav Prasad No.1
For the Respondent/s : Mr. Lalit Kishore, A.G.
Mr. Ashutosh Ranjan Pandey, AAG-2
Mr. Madhav Prasad Yadav, GP-23.
For the Bihar University : Mr. Anil Singh, Advocate.
For the Magadh Univer. : Mr. Shivendra Kishore, Sr. Advocate.
Mr. Anil Singh, Advocate.
(In Civil Writ Jurisdiction Case No. 5192 of 2015)
For the Petitioner/s : Mr.Purushottam Kumar Jha, Advocate.
Mr. Raghav Prasad-I, Advocate.
For the Respondent/s : Mr.Gp17- Binodji Verma
For the TMBU : Mr. Subodh Kumar Jha, Advocate.
Mr. Pranav Kumar Jha, Advocate.
(In Civil Writ Jurisdiction Case No. 9712 of 2015)
For the Petitioner/s : Mr.Purushottam Kumar Jha
For the Respondent/s : Mr.Aag4- J.P. Karn
For the University : Mr. Digvijay Singh, Advocate.
Mr. B.J.Jha, Advocate.
(In Civil Writ Jurisdiction Case No. 4791 of 2016)
For the Petitioner/s : Mr.Rajesh Kumar Singh
For the Respondent/s : Mr.Sc15- Ajit Pratap Singh
(In Civil Writ Jurisdiction Case No. 5878 of 2016)
For the Petitioner/s : Mr.Sanjay Parasmani
For the Respondent/s : Mr.Anil Kumar Sinha- Ga9
(In Civil Writ Jurisdiction Case No. 6136 of 2016)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Ritesh Kumar- Sc33
(In Civil Writ Jurisdiction Case No. 6578 of 2016)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr. Vijay Kumar Verma, AC to GA-2
(In Civil Writ Jurisdiction Case No. 6606 of 2016)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Ga4- Ashok Priyadarshi
(In Civil Writ Jurisdiction Case No. 6886 of 2016)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Uma Shankar Gp4
(In Civil Writ Jurisdiction Case No. 7194 of 2016)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mrs.Archana Prasad, AC to SC-19
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
18/22
(In Civil Writ Jurisdiction Case No. 7897 of 2016)
For the Petitioner/s : Mr.Sanjay Parasmani
For the Respondent/s : Mr.Manoj Kr. Ambastha- Gp14
(In Civil Writ Jurisdiction Case No. 7906 of 2016)
For the Petitioner/s : Mr.Sanjay Parasmani
For the Respondent/s : Mr.Rajeev Ranjan Kr. Pandey- Sc29
(In Civil Writ Jurisdiction Case No. 8150 of 2016)
For the Petitioner/s : Mr.Sanjay Parasmani
For the Respondent/s : Mr.Sc31- Pandey Sanjay Sahay
(In Civil Writ Jurisdiction Case No. 9026 of 2016)
For the Petitioner/s : Mr.Sanjay Parasmani
For the Respondent/s : Mr.Sc28- Ajeet Kumar
(In Civil Writ Jurisdiction Case No. 11382 of 2016)
For the Petitioner/s : Mr.Sanjay Parasmani
For the Respondent/s : Mr.R.R.K. Pandey- Sc29
(In Civil Writ Jurisdiction Case No. 12798 of 2016)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy-Sc13
(In Civil Writ Jurisdiction Case No. 12829 of 2016)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra-Sc16
(In Civil Writ Jurisdiction Case No. 12875 of 2016)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madanjeet Singh-Gp20
(In Civil Writ Jurisdiction Case No. 15452 of 2016)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Jitendra Kumar Roy-Sc13
(In Civil Writ Jurisdiction Case No. 15607 of 2016)
For the Petitioner/s : Mr.Sanjay Parasmani
For the Respondent/s : Mr.Madhaw Prasad Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 16108 of 2016)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy-Sc13
For the BRA University : Mr. Zaki Haider, Advocate.
(In Civil Writ Jurisdiction Case No. 16161 of 2016)
For the Petitioner/s : Mr.Sunil Kumar Singh, Advocate.
Mr. Prabhat Kumar Verma, Advocate.
For the Respondent/s : Smt. Shilpa Singh- Ga12
For the V.KS.U., Ara : Mr. Arabind Nath Pandey, Advocate.
(In Civil Writ Jurisdiction Case No. 18202 of 2016)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Jitendra Kr. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 19128 of 2016)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 19187 of 2016)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 19990 of 2016)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Jitendra Kr. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 20569 of 2016)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 20589 of 2016)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Ashutosh Ranjan Pandey-Aag15
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
19/22
(In Civil Writ Jurisdiction Case No. 84 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madhaw Prasad Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 1020 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 1069 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 2081 of 2017)
For the Petitioner/s : Mr.Patanjali Rishi
For the Respondent/s : Mr.Smt. Binita Singh- Sc28
(In Civil Writ Jurisdiction Case No. 4410 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Kameshwar Kumar-Gp17
(In Civil Writ Jurisdiction Case No. 4503 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madhaw Prasad Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 4877 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
For the BRABU : Mr. Vikash Ratan Bharti, Advocate.
Mr. Indrajeet Kumar, Advocate.
(In Civil Writ Jurisdiction Case No. 4904 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Smt. Binita Singh-Sc28
(In Civil Writ Jurisdiction Case No. 5062 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 5093 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 5094 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Smt. Binita Singh- Sc28
For Magadh University : Mr. Arabind Nath Singh, Advocate.
(In Civil Writ Jurisdiction Case No. 5138 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 5206 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Smt. Binita Singh-Sc28
(In Civil Writ Jurisdiction Case No. 5753 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madanjeet Singh -Gp20
(In Civil Writ Jurisdiction Case No. 5804 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Prabhakar Jha-GP27
Mr. Mukund Mohan Jha, Adv.
(In Civil Writ Jurisdiction Case No. 5917 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 5979 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 6147 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
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For the Respondent/s : Mr.Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 6224 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madhaw Pd. Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 6587 of 2017)
For the Petitioner/s : Mr.Praveen Kumar Singh
For the Respondent/s : Mr.Madanjeet Singh-Gp20
(In Civil Writ Jurisdiction Case No. 8227 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy No-1 Sc13
(In Civil Writ Jurisdiction Case No. 8240 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.S.C. Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 8241 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madanjeet Kumar- Gp20
For the BRABU : Mr. Vikash Ratan Bharti, Advocate.
Mr. Indrajeet Kumar, Advocate.
(In Civil Writ Jurisdiction Case No. 8379 of 2017)
For the Petitioner/s : Mr.Dhananjay Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 8891 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Prabhakar Jha-GP27
Mr. Mukund Mohan Jha, Adv.
(In Civil Writ Jurisdiction Case No. 9168 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Madanjeet Kumar- Gp20
For the University : Mr. Anshuman, Advocate.
Mr. Sanjay Kumar, Advocate.
(In Civil Writ Jurisdiction Case No. 9172 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 9763 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 10165 of 2017)
For the Petitioner/s : Mr.Rajeev Kumar
For the Respondent/s : Mr.Smt. B. Singh- Sc28
(In Civil Writ Jurisdiction Case No. 10348 of 2017)
For the Petitioner/s : Mr.Rajeev Kumar
For the Respondent/s : Mr.Kameshwar Kumar-Gp17
(In Civil Writ Jurisdiction Case No. 10657 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.M.P. Yadav- Gp23
For the BRABU : Mr. Vikash Ratan Bharti, Advocate.
Mr. Indrajeet Kumar, Advocate.
(In Civil Writ Jurisdiction Case No. 10735 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy No-1 Sc13
(In Civil Writ Jurisdiction Case No. 11425 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madhaw Pd. Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 11721 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Jitendra Kumar Ray - Sc13
(In Civil Writ Jurisdiction Case No. 11743 of 2017)
Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
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For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Jitendra Kumar Ray - Sc13
(In Civil Writ Jurisdiction Case No. 13632 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madhaw Prasad Yadav -Gp23
(In Civil Writ Jurisdiction Case No. 13930 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.S.C. Mishra-Sc16
(In Civil Writ Jurisdiction Case No. 15131 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Kameshwar Kumar-Gp17
For the BRA University : Mr. Zaki Haider, Advocate.
(In Civil Writ Jurisdiction Case No. 15192 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.A. R. Pandey -Aag15
(In Civil Writ Jurisdiction Case No. 15304 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Smt.Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 15710 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Smt. Shilpa Singh -Ga12
For the BRA University : Mr. Arabind Nath Pandey, Advocate.
(In Civil Writ Jurisdiction Case No. 16032 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Madhaw Prasad Yadav -Gp23
For the BRA University : Mr. Zaki Haider, Advocate.
(In Civil Writ Jurisdiction Case No. 16376 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madhaw Prasad Yadav -Gp23
(In Civil Writ Jurisdiction Case No. 19177 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Singh
For the Respondent/s : Mr.Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 19320 of 2017)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Smt. Binita Singh- Sc28
For the BRABU : Mr. Vikash Ratan Bharti, Advocate.
Mr. Indrajeet Kumar, Advocate.
(In Civil Writ Jurisdiction Case No. 11 of 2018)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Jitendra Kr.Roy -Sc13
(In Civil Writ Jurisdiction Case No. 7951 of 2018)
For the Petitioner/s : Mr.Rajesh Kumar Singh
For the Respondent/s : Mr.Prabhakar Jha-GP27
Mr. Mukund Mohan Jha, Adv.
(In Civil Writ Jurisdiction Case No. 11165 of 2018)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Madanjeet Kumar- Gp20
For the BRA University : Mr. Zaki Haider, Advocate.
(In Civil Writ Jurisdiction Case No. 13088 of 2018)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Ashutosh Ranjan Pandey- Aag15
For the BRA University : Mr. Zaki Haider, Advocate.
(In Civil Writ Jurisdiction Case No. 13124 of 2018)
For the Petitioner/s : Mr.Raghav Prasad In Person
For the Respondent/s : Mr.Madhaw Prasad Yadav - Gp23
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Patna High Court CWJC No.4649 of 2019(8) dt.03-12-2019
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
8 03-12-2019Heard learned counsel for the petitioners and learned counsel for the respodnents.
Order reserved.
(Sanjay Karol, CJ) ( Anil Kumar Upadhyay, J) sujit/-
U