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State of Jharkhand - Section

Section 11 in Criminal Court Rules of the High Court of Judicature at Patna

11.

The Government of Bihar have declared the following as Court language in the State of Bihar in supersession of all previous notifications and orders on the subject:-'Hindi' [x x x] [Deleted by C S. No. 21.] in Devanagri [script] [Substituted by C.S. No. 21.][x x x] [Deleted by C.S. No. 18 dated.]