Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act] Union of India - Subsection Section 97(2)(f) in The Punjab Reorganisation Act, 1966 (f)the preparation of the budget estimates of the receipts and expenditure of the said Boards and the authority by which such estimates shall be approved;