Calcutta High Court
Modula India vs Kamakhya Singhdeo on 18 December, 2013
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta, Ishan Chandra Das
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APD No. 398 of 2012
With
C.S. No. 568 OF 1979
MODULA INDIA
Versus
KAMAKHYA SINGHDEO
BEFORE:
The Hon'ble JUSTICE DEBASISH KAR GUPTA
AND
The Hon'ble JUSTICE ISHAN CHANDRA DAS
Date : 18th December, 2013.
Appearance :
Mr. Rajkumar Gupta, Advocate
...for the appellant.
Mr. Malay Kr. Ghosh, Advocate
Mr. Raja Basu Chowdhury, Advocate
Mr. Mani Mohan Chanda, Advocate
Mr. Sandip Bhagat, Advocate
...for the respondent.
The Court: Heard in part. Further hearing of this matter stands adjourned to 23rd December, 2013.
(DEBASISH KAR GUPTA, J.) (ISHAN CHANDRA DAS, J.) akb/