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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(b) in Orissa Minor Minerals Concession Rules, 2004

(b)"auction" means auction sale of minor mineral source in any area in favour of highest bidder under the terms and conditions fixed by the Competent authority including auction sale of specified quantity of minor minerals under the terms and conditions fixed by the authority under these rules;