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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(5) in Sikkim Urban and Regional Planning and Development Act, 1998

(5)Resolution of conflicts arising out of overlapping functions between the District Planning Committees and the municipal bodies constituted under the Sikkim Municipalities Act, 1995 and the Development authorities set up under this Act;