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Bombay High Court

The Commissioner Of Sales Ax,Mum vs M/S Innova Engineering Pvt Ltd on 25 March, 2015

Before: Shri S. S. Agate, Master & Asstt. Prothonotary (Judl.) Date: 25th March, 2015.

CALLED OUT FOR DIRECTIONS (ORIGINAL SIDE MATTERS) :-

3. STRL/41/2007 ) Mr. C. J. Biramane, Asstt. Commissioner RA/117 TO 120/2001 ) of Sales Tax for the Applicant.
)
10. STRL/99/2007 ) P.C.: Adjourned to 08th April, 2015.
      RA/96 TO 109/2003                )




                                                                
                                       )
11.   STRL/112/2007                    )
      RA/96 TO 109/2003                )
                                       )
14.   STRL/140/2007                    )




                                                  
      RA/20/2006                       )


Date : 25.03.2015
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Master & Asstt. Prothonotary (Judl) ::: Downloaded on - 27/03/2015 00:01:56 :::