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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1)(b) in U.P. Area Development Act, 1976

(b)all movable property and assets, and all rights, liabilities and obligations of a Chak Sabha whether contractual or otherwise shall devolve upon such Gaon Sabha as the State Government may by notification, specify.