Himachal Pradesh High Court
Smt. Manbhari & Others vs State Of H.P. & Others on 3 July, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
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Smt. Manbhari & others Versus State of H.P. & others CWP No.2948 of 2023 03.07.2023 Present: Mr. Jagan Nath, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General, with M/s Rakesh Dhaulta, Navlesh Verma, Pranay Pratap Singh, Additional Advocate Generals and M/s Gautam Sood, Arsh Rattan, Sidharth Jalta, Deputy Advocate Generals, for the respondents-State.
Notice before admission. Mr. Gautam Sood, learned Deputy Advocate General, accepts notice on behalf of the respondents. Reply be filed by the next date of hearing.
List on 19.09.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge July 03, 2023 (Rishi) ::: Downloaded on - 03/07/2023 20:43:26 :::CIS