Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92(5)] [Section 92] [Entire Act]

Bombay Presidency - Subsection

Section 92(5)(b) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(b)the profits of agriculture and cultivation of the holding and of similar holdings in the locality;