Section 6(vi) in University Grants Commission (Redress of Grievances of Students) Regulations, 2019
(vi)The Ombudsperson shall be appointed for a period of three years or until he attains the age of 70 years, whichever is earlier, from the date of assuming office, and shall be eligible for reappointment for another one term for the same State or region, as the case may be.
