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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(Iiv) in Faridabad Complex Administration Building Rules, 1989

(Iiv)"warehouse" means a building the whole or substantial part of which is used or intended to be used for the storage of goods whether for keeping or for sale or for similar purpose, but does not include a store room attached to and used for the proper functioning of a shop;