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Supreme Court - Daily Orders

Justice Sunanda Bhandare Foundation vs U.O.I. on 15 May, 2015

Bench: Dipak Misra, Prafulla C. Pant

  WP(C) 116/1998
                                                1

  ITEM NO.63                            COURT NO.5              SECTION PIL

                            S U P R E M E C O U R T O F      I N D I A
                                    RECORD OF PROCEEDINGS

                  I.A. No.10 of 2015 In Writ Petition (Civil) No.116 of 1998


  JUSTICE SUNANDA BHANDARE FOUNDATION                              Petitioner(s)

                                               VERSUS

  U.O.I. & ANR                                                     Respondent(s)

  (For directions and office report)


  Date: 15/05/2015 This application was called on for hearing today.


  CORAM :
                            HON'BLE MR. JUSTICE DIPAK MISRA
                            HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)              Mr. Abhishek, Adv.
                                 Mr. M. Qamaruddin, Adv.
                                 Mr. Ambar Qamaruddin, AOR

  For Respondent(s)              Ms.   Pinky Anand, ASG
                                 Ms.   Sunita Sharma, Adv.
                                 Ms.   Rekha Pandey, Adv.
                                 Mr.   D. S. Mahra, AOR

                                 Mr. Abhijit Sengupta, AOR

                                 Mr. Sanjay Visen, Adv.
                                 Mr. Shantanu Krishna, Adv.
                                 Mr. Abhishek Chaudhary, AOR

                                 Mr. Anil Kumar Tandale, AOR

                                 Mr. Anil Shrivastav, AOR
Signature Not Verified
                                 Mr. Aniruddha P. Mayee, AOR
Digitally signed by
Chetan Kumar
Date: 2015.05.21                 Mr. Apoorv Kurup, Adv.
16:20:26 IST
Reason:


                                 Mr. Anuvrat Sharma, AOR

                                 Mr. Arun K. Sinha, AOR
WP(C) 116/1998
                              2


                 Mr. Ashok Mathur, AOR

                 Mrs. K. Enatoli Sema, Adv.
                 Mr. Amit Kumar Singh, Adv.
                 Mr. Balaji Srinivasan, AOR

                 Mr. B. Balaji, AOR
                 Mr. Rakesh Sharma, Adv.

                 Mr. C. D. Singh, AOR
                 Ms. Sylona Mohapatra, Adv.
                 Mr. Sandeepan Pathak, Adv.

                 Mr. Dharmendra Kumar Sinha, AOR

                 Mr. Gopal Singh, AOR
                 Mr. Chandan Kumar, Adv.
                 Ms. Rashmi Srivastava, Adv.

                 Mr. Gopal Singh, AOR
                 Mr. Rituraj Biswas, Adv.
                 Ms. Rashmi Srivastava, Adv.

                 Mr. G. Prakash, AOR

                 Mr. Gulshan Bajwa, AOR

                 Mr. Jagjit Singh Chhabra, AOR

                 Mr. Kamlendra Mishra, AOR

                 Mr. Khwairakpam Nobin Singh, AOR

                 Mr. K. V. Mohan, AOR

                 Mr. M. A. Krishna Moorthy, AOR

                 Ms. Bansuri Swaraj, Adv.
                 Ms. Shreya Bhatnagar, Adv.
                 Mr. Nirnimesh Dube, AOR

                 Mr. P. N. Gupta, AOR

                 Mr. P. N. Ramalingam, AOR

                 Mr. Prashant Kumar, AOR

                 Mr. Praveen Swarup, AOR
WP(C) 116/1998
                                3

                 Mr.   Pragyan Sharma, Adv.
                 Mr.   Ravi Kant Pal, Adv.
                 Mr.   Shikhar Garg, Adv.
                 Mr.   P. V. Yogeswaran, AOR

                 Mr. Rajeev Sharma, AOR

                 Mr. Rajiv Mehta, AOR

                 Mr. Ranbir Singh Yadav, AOR

                 Mr. Ranjan Mukherjee, AOR
                 Mr. S.C. Ghosh, Adv.
                 Mr. S. Bhowmick, Adv.

                 Mr. R. Sathish, AOR

                 Mrs. Anil Katiyar, AOR

                 Mr. Sanjay R. Hegde, AOR

                 Mr. Satish Vig, AOR

                 Mrs. D. Bharathi Reddy, AOR

                 Mr. Shibashish Misra, AOR

                 Mr. Sunil Fernandes, AOR

                 Mr. T. V. George, AOR

                 Mr. V. G. Pragasam, AOR
                 Mr. Prabhu Ramasubramaniana, Adv.

                 Mr. V. N. Raghupathy, AOR

                 Ms. A. Subhashini, AOR

                 M/s Corporate Law Group

                 Mr. K.V. Jagdishvaran, Adv.
                 Ms. G. Indira, AOR

                 Ms. Hemantika Wahi, AOR

                 Ms. Niranjana Singh, AOR

                 Mr. Suryanarayana Singh, AAG
                 Ms. Pragati Neekhra, AOR
WP(C) 116/1998
                                        4

                         Ms. Rachana Srivastava, AOR
                         Mr. Utkarsh Sharma, Adv.
                         Ms. Kanika Singh, Adv.

                         Ms. Sumita Hazarika, AOR

                         Ms. Sushma Suri, AOR

                         Ms. Susmita Lal, AOR

                         Ms. Alka Agrawal, Adv.
                         Mr. Nishan Ketnekar, Adv.

                         Mr. Saurabh Ajay Gupta, Adv.
                         Mr. Nishant Bishnoi, Adv.

                         Mr. Guntur Prabhakar, Adv.
                         Ms. Prerna Singh, Adv.

                         Mr. Sapam Biswajit Meitei, Adv.
                         Mr. Z.H. Isaac Haiding, Adv.
                         Mr. Ashok Kumar Singh, Adv.

                         Mr. S. Udaya Kumar Sagar, Adv.
                         Mr. Krishna Kumar Singh, Adv.

                         Mr.   S.S. Shamshery, AAG
                         Mr.   Amit Sharma, Adv.
                         Mr.   Sandeep Singh, Adv.
                         Ms.   Ruchi Kohli, Adv.


             UPON hearing the counsel the Court made the following
                                O R D E R

Issue notice, returnable within eight weeks.





                 (Chetan Kumar)                      (H.S. Parasher)
                  Court Master                         Court Master