Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of Odisha - Subsection Section 174(3) in The Orissa Registration Rules, 1988 (3)Save the records in Sub-rules (b) and (2) all other records and registers of a Registration Office shall be preserved for the periods as classified and detailed in Appendix-Ill.
