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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2A) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(2A)[ "Ballot box" or "ballot paper" includes an electronic voting machine used at an election for giving or recording of votes;] [Clause (2A) was inserted by Maharashtra 20 of 2005, Section 4.]