Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(1) in The Punjab Transparency and Accountability in Delivery of Public Service Act, 2018 (1)The Government may, by notification, in the Official Gazette, make rules to carry out the purposes of this Act.
