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Himachal Pradesh High Court

Naresh Kumar & Anr. vs Chandu Ram (Deceased) Through Lrs on 14 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Naresh Kumar & anr. Vs Chandu Ram (deceased) through LRs RSA No.9 of 2021 .

14.03.2023 Present: Mr. Ashwani Kaundal, Advocate, for the appellants.

Mr. Neeraj Gupta, Senior Advocate with Mr.Janesh Gupta, Advocate, for the respondents.

Mr. Janesh Gupta, Advocate has put in appearance on behalf of all the legal representatives of deceased sole respondent Chandu Ram.

List for hearing in due course.



                                                            ( Sushil Kukreja )
                March 14, 2023                                    Judge
                     (VH)







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