Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 75 in Jammu and Kashmir Wakafs Act, 2001 75. Contracts. - All contracts made in exercise of powers conferred upon the Council under the Act shall be expressed to be made by the Council and all such contracts and assurances made shall be executed on behalf of the Council by its Secretary.
