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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Central Electricity Regulatory Commission (Sharing of Revenue Derived from Utilisation of Transmission Assets for Other Business) Regulations, 2007

(3)The transmission owner shall ensure that the utilisation of its assets for the other business shall not in any manner adversely affect its performance or obligations in the transmission business.