Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in The Rajasthan Warehouses Rules, 1960

(3)Whenever any of the conditions mentioned in clauses (c) and (e) of section 8 shall come into existence, it shall be the duty of the warehouseman to notify immediately to the authority granting the licence.