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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(1)(a) in Rajasthan Special Investment Regions Act, 2016

(a)where the development relates to carrying out of any building operation or other operation, no such order shall affect such of the operations as have previously been carried out, or shall be passed after these operations have substantially progressed or have been completed;