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State of Jharkhand - Section

Section 936 in Bihar Education Code, 1961

936. Supplementary indents.

- Supplementary indents should, as a rule, be avoided. In rare instances, where such indents are found absolutely necessary on account of unforeseen demands arising subsequent to the submission of the annual indents, the submission of one supplementary indent is allowed. The officer making such an indent shall furnish full explanation of the necessity for it and of his failure to make proper provision in his annual indent. Supplementary indents should be made in stationery form no. 4 given in the Bihar Stationery Manual which is a standard form.(The Bihar Stationery Manual.)