Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 24 in The Bombay Weights and Measures Act, 1932

24. [Inspectors to be public servants.]

- Deleted by Bombay 15 of 1955, Section 14.